Palakdhari vs D.D.C. And 6 Ors.
2016 Latest Caselaw 4189 ALL

Citation : 2016 Latest Caselaw 4189 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Palakdhari vs D.D.C. And 6 Ors. on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 31453 of 2016
 

 
Petitioner :- Palakdhari
 
Respondent :- D.D.C. And 6 Ors.
 
Counsel for Petitioner :- Govind Krishna,Abhishek Krishna
 
Counsel for Respondent :- C.S.C.,Ram Niwas Singh,Ramesh Chandra Upadhyay,Vinod Kumar Chandel
 

 
Hon'ble Ram Surat Ram (Maurya),J.

The demand of the petitioner before the Settlement Officer Consolidation for allotment of chak in front of his house in east -west. Although his chak was allotted in north -south. The petitioner has not filed any material to show that his chak was not allotted in front of his house.

Thus a complete map/ site plan showing the chak as well as house and abadi of the petitioner and respondents may be filed.

Put up as fresh on 20.7.2016.

Order Date :- 13.7.2016

Rahul /-

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