Vipin Kumar @ Ramu vs State Of U.P. & Another
2016 Latest Caselaw 4181 ALL

Citation : 2016 Latest Caselaw 4181 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Vipin Kumar @ Ramu vs State Of U.P. & Another on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- CRIMINAL REVISION No. - 1486 of 2016
 

 
Revisionist :- Vipin Kumar @ Ramu
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Rajendra Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

None present in the third round.

The criminal revision is dismissed.

Order Date :- 13.7.2016

Irshad

After the aforesaid order was passed, learned Counsel for revisionist appears and made a request to recall the said order.

On the request of learned Counsel for revisionist, the aforesaid order is recalled and the revision is restored.

List/put up as fresh day-after-tomorrow before regular Bench as fresh.

Order Date :- 13.7.2016

Irshad

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