Sujeet Singh vs State Of U.P. And Another
2016 Latest Caselaw 4177 ALL

Citation : 2016 Latest Caselaw 4177 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Sujeet Singh vs State Of U.P. And Another on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 16607 of 2016
 

 
Applicant :- Sujeet Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- P.K. Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

State to file counter-affidavit within 6 weeks.

It goes without saying that this Court is not granting any stay in the matter.

Order Date :- 13.7.2016

Irshad

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