Chhotey Lal vs State Of U.P. And 5 Others
2016 Latest Caselaw 4174 ALL

Citation : 2016 Latest Caselaw 4174 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Chhotey Lal vs State Of U.P. And 5 Others on 13 July, 2016

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- APPLICATION U/S 482 No. - 19113 of 2016
 

 
Applicant :- Chhotey Lal
 
Opposite Party :- State Of U.P. And 5 Others
 
Counsel for Applicant :- Siya Ram Verma,Deepak Kumar Verma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Kaushal Jayendra Thaker,J.

List/put up day-after-tomorrow as fresh before this Bench.

Order Date :- 13.7.2016

Irshad

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