Satya Dev Singh vs Joint Director Of Consolidation ...
2016 Latest Caselaw 4165 ALL

Citation : 2016 Latest Caselaw 4165 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Satya Dev Singh vs Joint Director Of Consolidation ... on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 35902 of 2010
 

 
Petitioner :- Satya Dev Singh
 
Respondent :- Joint Director Of Consolidation Lko. And Ors.
 
Counsel for Petitioner :- Rajiv Kumar Mishra,Suresh Chandra Verma
 
Counsel for Respondent :- C.S.C.,A.P.Singh,Anirudh Pratap Singh,R.N.Singh,V.K.S.Chandel,Vinay Kumar Rai
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 13.7.2016

Rahul /-

Download the LatestLaws.com Mobile App