Citation : 2016 Latest Caselaw 4154 ALL
Judgement Date : 13 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- HABEAS CORPUS WRIT PETITION No. - 28311 of 2016 Petitioner :- Smt. Pinky Alias Sarwari Iqbal Respondent :- State Of U.P. & 3 Others Counsel for Petitioner :- Ravindra Prakash Srivasta Counsel for Respondent :- G.A. Hon'ble Abhai Kumar, J.
Sri Mirza Ali Zulfaqar, Advocate, has filed Vakalatnama today on behalf of respondent no. 4, which is taken on record.
Neither respondent no. 4, nor corpus are present before the Court.
It is submitted by learned counsel for respondent no. 4 that some more time may be given for producing the corpus before the Court.
In the circumstances, respondent no. 4 is directed to present before the Court personally alongwith corpus on the next date of hearing.
List on 22.08.2016.
Order Date :- 13.07.2016.
Vinod.
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