Smt. Juli Upadhyay Thru' Her ... vs State Of U.P. & 4 Others
2016 Latest Caselaw 4152 ALL

Citation : 2016 Latest Caselaw 4152 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Smt. Juli Upadhyay Thru' Her ... vs State Of U.P. & 4 Others on 13 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Civil Misc. Listing Application No. 203579 of 2016
 
In Re:
 
Case :- HABEAS CORPUS WRIT PETITION No. - 14150 of 2016
 

 
Petitioner :- Smt. Juli Upadhyay Thru' Her Husband Prince Kumar
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Atul Kumar
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Abhai Kumar, J.

List with previous papers at an early date.

Order Date :- 13.07.2016.

Vinod.

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