Rakesh Singh vs Deputy Director Of ...
2016 Latest Caselaw 4151 ALL

Citation : 2016 Latest Caselaw 4151 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Rakesh Singh vs Deputy Director Of ... on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 30586 of 2016
 

 
Petitioner :- Rakesh Singh
 
Respondent :- Deputy Director Of Consolidation,Shahjahanpur And 18 Others
 
Counsel for Petitioner :- Pawankumar Dubey
 
Counsel for Respondent :- C.S.C.,Amaresh Kumar Singh,Om Narayan Pandey
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, put up as fresh on 18.7.2016.

Order Date :- 13.7.2016

Rahul /-

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