Sonam Kumari vs State Of U.P. Thru Secy. And 5 ...
2016 Latest Caselaw 4149 ALL

Citation : 2016 Latest Caselaw 4149 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Sonam Kumari vs State Of U.P. Thru Secy. And 5 ... on 13 July, 2016

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Civil Misc. Withdrawal Application No. 203581 of 2016
 
In Re:
 
Case :- HABEAS CORPUS WRIT PETITION No. - 27219 of 2015
 

 
Petitioner :- Sonam Kumari
 
Respondent :- State Of U.P. Thru Secy. And 5 Others
 
Counsel for Petitioner :- M.C. Singh,Dushyant Singh
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Abhai Kumar, J.

List with previous papers on 26th July, 2016.

Order Date :- 13.7.2016

Vinod.

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