Laxmi Narayan Sharma vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 4146 ALL

Citation : 2016 Latest Caselaw 4146 ALL
Judgement Date : 13 July, 2016

Allahabad High Court

Laxmi Narayan Sharma vs Dy. Director Of Consolidation ... on 13 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 30226 of 2016
 

 
Petitioner :- Laxmi Narayan Sharma
 
Respondent :- Dy. Director Of Consolidation Bulandshahar And 2 Others
 
Counsel for Petitioner :- Surendra Pratap Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Civil Misc. Correction Application No. 204401 of 2016

In the last line of last paragraph of the order dated 6.7.2016, in place of the date " 26.6.2016" , the date "20.6.2016" be read.

The correction application is allowed.

Order Date :- 13.7.2016

Rahul /-

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