Allauddin Khan vs State Of U.P. And 5 Others
2016 Latest Caselaw 4130 ALL

Citation : 2016 Latest Caselaw 4130 ALL
Judgement Date : 12 July, 2016

Allahabad High Court

Allauddin Khan vs State Of U.P. And 5 Others on 12 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 22087 of 2016
 
Petitioner :- Allauddin Khan
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Nagendra Kumar Srivastava,Komal Agrawal
 
Counsel for Respondent :- C.S.C.,Manu Saxena
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List this case again on 28.07.2016.

In the meantime, the parties may exchange their affidavits.

Order Date :- 12.7.2016

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