Citation : 2016 Latest Caselaw 4123 ALL
Judgement Date : 12 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 55363 of 2000 Petitioner :- Namo Narayan Shukla Respondent :- State Of U.P.Through Home Secretary Police Lucknow Counsel for Petitioner :- D.P.Mishra Counsel for Respondent :- C.S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
The case is passed over on the illness slip of Sri D.P. Mishra, learned counsel for the petitioner.
Order Date :- 12.7.2016
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