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Yogendra Kumar Mishra vs State Of U.P. And 4 Others
2016 Latest Caselaw 4118 ALL

Citation : 2016 Latest Caselaw 4118 ALL
Judgement Date : 12 July, 2016

Allahabad High Court
Yogendra Kumar Mishra vs State Of U.P. And 4 Others on 12 July, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18978 of 2016
 

 
Petitioner :- Yogendra Kumar Mishra
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Samir Sharma
 
Counsel for Respondent :- C.S.C.,Anuj Srivastav,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On 28.04.2016 ten days time was granted to file counter affidavit. Again on 16.05.2016 two weeks time has been granted to file counter affidavit. No counter affidavit is on record.

In the interest of justice, three weeks and no more time is granted to file counter affidavit.

List after expiry of the said period.

Order Date :- 12.7.2016

AU

 

 

 
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