Citation : 2016 Latest Caselaw 4114 ALL
Judgement Date : 12 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 28 Case :- HABEAS CORPUS WRIT PETITION No. - 30256 of 2016 Petitioner :- Pallavi Pathak & 2 Others Respondent :- State Of U.P. & 5 Others Counsel for Petitioner :- Shikha Singh Counsel for Respondent :- G.A. Hon'ble Abhai Kumar, J.
The case is taken up in the revised.
None is present to present to press this petition on behalf of the petitioners.
On the request of learned counsel for the petitioners on 08.07.2016 this matter was listed in supplementary list for today.
In the absence of learned counsel for the petitioners, let the petition be dismissed.
Order Date :- 12.07.2016.
Vinod.
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!