Shesh Nath vs The Principal Secretary And ...
2016 Latest Caselaw 4113 ALL

Citation : 2016 Latest Caselaw 4113 ALL
Judgement Date : 12 July, 2016

Allahabad High Court

Shesh Nath vs The Principal Secretary And ... on 12 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35598 of 1996
 

 
Petitioner :- Shesh Nath
 
Respondent :- The Principal Secretary And Others
 
Counsel for Petitioner :- V.B. Singh,Vijay Sinha
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On 07.05.2015 the Court has passed an order to place this matter before the Bench which rejected the delay condonation application and restoration application (Hon'ble Manoj Kumar Gupta, J).

Office is directed to comply the order dated 07.05.2015.

Order Date :- 12.7.2016

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