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Surendra Koli vs State
2016 Latest Caselaw 4096 ALL

Citation : 2016 Latest Caselaw 4096 ALL
Judgement Date : 11 July, 2016

Allahabad High Court
Surendra Koli vs State on 11 July, 2016
Bench: Vikram Nath, Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CAPITAL CASES No. - 835 of 2011
 

 
Appellant :- Surendra Koli
 
Respondent :- State
 
Counsel for Appellant :- From Jail,Samit Gopal
 
Counsel for Respondent :- A.G.A.,N.I.Jafri,Pranay Krishna
 

 
Hon'ble Vikram Nath,J.

Hon'ble Naheed Ara Moonis,J.

Arguments of Dr. Yug Mohit Chaudhary, learned senior counsel for the appellant are continuing.

Put up tomorrow i.e. 12.7.2016 at 10.00 A.M.  

Order Date :- 11.7.2016

RU

 

 

 
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