Bhagwat vs Pashchimanchal Vidyut Vitran ...
2016 Latest Caselaw 4087 ALL

Citation : 2016 Latest Caselaw 4087 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Bhagwat vs Pashchimanchal Vidyut Vitran ... on 11 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18023 of 2016
 

 
Petitioner :- Bhagwat
 
Respondent :- Pashchimanchal Vidyut Vitran Nigam Ltd., Meerut, & 2 Others
 
Counsel for Petitioner :- Ranjeet Singh
 
Counsel for Respondent :- Pranjal Mehrotra,Pranjal Mehrotra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the respondents, two weeks further time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case among top ten cases on 01.08.2016.

Order Date :- 11.7.2016

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