Mewa vs The Board Of Revenue, Allahabad ...
2016 Latest Caselaw 4077 ALL

Citation : 2016 Latest Caselaw 4077 ALL
Judgement Date : 11 July, 2016

Allahabad High Court

Mewa vs The Board Of Revenue, Allahabad ... on 11 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 35210 of 2014
 

 
Petitioner :- Mewa
 
Respondent :- The Board Of Revenue, Allahabad And 3 Others
 
Counsel for Petitioner :- K.P.S. Yadav,Samar Nath Yadav
 
Counsel for Respondent :- C. S. C.,Himanshu Pandey,R.C. Upadhyay,S.N. Pandey
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 11.7.2016

Rahul /-

Download the LatestLaws.com Mobile App