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Braj Raj And Others vs The D.D.C., Banda And Others
2016 Latest Caselaw 4025 ALL

Citation : 2016 Latest Caselaw 4025 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Braj Raj And Others vs The D.D.C., Banda And Others on 8 July, 2016
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - B No. - 32111 of 2002
 

 
Petitioner :- Braj Raj And Others
 
Respondent :- The D.D.C., Banda And Others
 
Counsel for Petitioner :- Siya Ram Sahu
 
Counsel for Respondent :- C.S.C.,Ramanuj Yadav
 

 
Hon'ble Kaushal Jayendra Thaker,J.

The case is passed over on the illness slip of Shri Siya Ram Sahu, learned counsel for the petitioner.

List the matter on next Friday i.e on  15th of July, 2016.

Order Date :- 8.7.2016

IB

 

 

 
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