Jeet Bandhan Alias Bandhan And 2 ... vs Dy. Director Of Consolidation Mau ...
2016 Latest Caselaw 4016 ALL

Citation : 2016 Latest Caselaw 4016 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Jeet Bandhan Alias Bandhan And 2 ... vs Dy. Director Of Consolidation Mau ... on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 30425 of 2016
 

 
Petitioner :- Jeet Bandhan Alias Bandhan And 2 Others
 
Respondent :- Dy. Director Of Consolidation Mau And 11 Others
 
Counsel for Petitioner :- Om Prakash Singh
 
Counsel for Respondent :- C.S.C.,Anupam Kulshreshtha,Gopal Ji Rai
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Counsel for the respondents stated that the petitioners have already filed a restoration application before the Deputy Director of Consolidation.

The counsel for the petitioners may verify this fact.

Put up as fresh on 19th July, 2016.

Order Date :- 8.7.2016

Rahul /-

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