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Gouri vs District Magistrate, Kushi Nagar ...
2016 Latest Caselaw 4005 ALL

Citation : 2016 Latest Caselaw 4005 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Gouri vs District Magistrate, Kushi Nagar ... on 8 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 28753 of 2016
 

 
Petitioner :- Gouri
 
Respondent :- District Magistrate, Kushi Nagar And 2 Others
 
Counsel for Petitioner :- Shekhar Kumar Yadav
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ram Surat Ram (Maurya),J.

List on 18th July, 2016 along with Writ B No. 5591 of 2016 showing full particulars of parties and their counsels.

Order Date :- 8.7.2016

Rahul /-

 

 

 
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