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Munesh Sharma And Two Others vs Chief Medical ...
2016 Latest Caselaw 4004 ALL

Citation : 2016 Latest Caselaw 4004 ALL
Judgement Date : 8 July, 2016

Allahabad High Court
Munesh Sharma And Two Others vs Chief Medical ... on 8 July, 2016
Bench: Surya Prakash Kesarwani



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- WRIT - A No. - 40196 of 1993
 

 
Petitioner :- Munesh Sharma And Two Others
 
Respondent :- Chief Medical Superintendent,Mental Hospital, Agra & Another
 
Counsel for Petitioner :- Santosh Kumar
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

In view of office report dated 21.05.2016, service of notice upon the petitioners, is deemed sufficient.

No one appears on behalf of the petitioners to press this writ petition. Writ petition is dismissed for non-prosecution.

Order Date :- 8.7.2016

NLY

 

 

 
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