Smt. Nurain vs Consolidation Officer And ...
2016 Latest Caselaw 4000 ALL

Citation : 2016 Latest Caselaw 4000 ALL
Judgement Date : 8 July, 2016

Allahabad High Court

Smt. Nurain vs Consolidation Officer And ... on 8 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 45685 of 2012
 

 
Petitioner :- Smt. Nurain
 
Respondent :- Consolidation Officer And Another
 
Counsel for Petitioner :- Ram Lal Singh,P.N. Tripathi,Shamimul Hasnain,Sharad Chandra Singh,Sunil Kumar Tiwari,Vijay Prakash Chaturvedi
 
Counsel for Respondent :- C.S.C.,B.S. Pandey
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the illness slip of Sri Sharad Chandra Singh, counsel for the petitioner.

List peremptorily in next cause list.

Order Date :- 8.7.2016

Rahul /-

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