Firoze Alias Sanjay vs State Of U.P.
2016 Latest Caselaw 3930 ALL

Citation : 2016 Latest Caselaw 3930 ALL
Judgement Date : 6 July, 2016

Allahabad High Court

Firoze Alias Sanjay vs State Of U.P. on 6 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 3 of 2016
 

 
Appellant :- Firoze Alias Sanjay
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Raj Kumar Ojha
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted two weeks' time to file counter affidavit/objection.

Liston 21.7.2016.

Order Date :- 6.7.2016

G.S

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