Jasveer Singh vs Vishesh Mukhya Nyayik ...
2016 Latest Caselaw 3908 ALL

Citation : 2016 Latest Caselaw 3908 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Jasveer Singh vs Vishesh Mukhya Nyayik ... on 5 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4634 of 2000
 
Order on Criminal Misc. Restoration Application No.226628 of 2008
 

 
Applicant :- Jasveer Singh
 
Opposite Party :- Vishesh Mukhya Nyayik Dandadhikari Majistrare & Others
 
Counsel for Applicant :- A.K.Singh,Aradhana Chauhan,D.C.S. Yadav
 
Counsel for Opposite Party :- Govt. Advocate,V.B. Singh,Vijai Sinha,Vivek Saran
 

 
Hon'ble Naheed Ara Moonis,J.

Case called out in the revised list. No one has appeared on behalf of the applicant to press this petition.

The case is pending since 2000 and cannot be kept pending for years together by mere filing the restoration application way back in the year 2008.

The restoration application is dismissed for want of prosecution.

Office is directed to communicate this order to the court below within three weeks through Fax. The court below shall proceed with the matter, expeditiously, in accordance with law.

Order Date :- 5.7.2016