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Mohd. Shakran vs Smt. Nazia Khan @ Khatun & Another
2016 Latest Caselaw 3904 ALL

Citation : 2016 Latest Caselaw 3904 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Mohd. Shakran vs Smt. Nazia Khan @ Khatun & Another on 5 July, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 613 of 2015
 

 
Applicant :- Mohd. Shakran
 
Opposite Party :- Smt. Nazia Khan @ Khatun & Another
 
Counsel for Applicant :- Shyam Narayan Verma
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicant states that the matter has been fixed  for mediation today. The report of mediation centre is awaited. 

List on 20.7.2016.

Order Date :- 5.7.2016

G.S

 

 

 
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