Mohammad Imran vs Smt. Nazia Khan @ Khatun And ...
2016 Latest Caselaw 3897 ALL

Citation : 2016 Latest Caselaw 3897 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Mohammad Imran vs Smt. Nazia Khan @ Khatun And ... on 5 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- TRANSFER APPLICATION (CRIMINAL) No. - 545 of 2015
 

 
Applicant :- Mohammad Imran
 
Opposite Party :- Smt. Nazia Khan @ Khatun And Another
 
Counsel for Applicant :- S.N. Verma
 
Counsel for Opposite Party :- Govt.Advocate,Kaustubh Srivastava
 

 
Hon'ble Pratyush Kumar,J.

Learned counsel for the applicant states that the matter has been fixed for mediation today. The report of mediation centre is awaited.

List on 20.7.2016.

Order Date :- 5.7.2016

G.S

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