Ram Parag vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 3887 ALL

Citation : 2016 Latest Caselaw 3887 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Ram Parag vs Dy. Director Of Consolidation ... on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 1417 of 2015
 

 
Petitioner :- Ram Parag
 
Respondent :- Dy. Director Of Consolidation Basti And 2 Others
 
Counsel for Petitioner :- Shiv Dayal Tiwari
 
Counsel for Respondent :- C.S.C.,Ashutosh Pandey,D.D. Chauhan
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Counsel for the petitioner states that rejoinder affidavit is under preparation.

List in next cause list in order to enable the counsel for the petitioner to file rejoinder affidavit.

Interim order shall continue till the next date of listing.

Order Date :- 5.7.2016

Rahul /-

Download the LatestLaws.com Mobile App