S.K.Srivastava vs State Of U.P.
2016 Latest Caselaw 3885 ALL

Citation : 2016 Latest Caselaw 3885 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

S.K.Srivastava vs State Of U.P. on 5 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 4965 of 1994
 

 
Applicant :- S.K.Srivastava
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- H.P.Shukla
 
Counsel for Opposite Party :- AGA
 

 
Hon'ble Naheed Ara Moonis,J.

The applicant will not accrue any right on account of filing of recall/restoration application, as no interim order is operative in his favour.

Let the matter be listed in the list next cause list peremptorily.

Order Date :- 5.7.2016

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