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Jwala Prasad And 2 Others vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 3877 ALL

Citation : 2016 Latest Caselaw 3877 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Jwala Prasad And 2 Others vs Dy. Director Of Consolidation ... on 5 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 62109 of 2014
 

 
Petitioner :- Jwala Prasad And 2 Others
 
Respondent :- Dy. Director Of Consolidation Mahamaya Nagar And 27 Others
 
Counsel for Petitioner :- Munesh Kumar Upadhyay,S.C.Verma
 
Counsel for Respondent :- C.S.C.,A.K. Aditya
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, three weeks time is allowed for filing rejoinder affidavit.

List thereafter.

Interim order shall continue till the next date of listing.

Order Date :- 5.7.2016

Rahul /-

 

 

 
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