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Ram Singar vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 3876 ALL

Citation : 2016 Latest Caselaw 3876 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Ram Singar vs Dy. Director Of Consolidation ... on 5 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 56903 of 2014
 

 
Petitioner :- Ram Singar
 
Respondent :- Dy. Director Of Consolidation Azamgarh And 5 Others
 
Counsel for Petitioner :- K.K. Rajbhar,Lal Chand Yadav
 
Counsel for Respondent :- C.S.C.,Arvind Upadhyay,S.C.Verma,Satyendra Kumar Singh
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Civil Misc. Withdrawal Application No. 178287 of 2016

Sri Neeraj Tiwari , counsel for the petitioner states that the application for dismissing the writ petition as withdrawn with liberty to file a fresh writ petition, be rejected as not pressed.

Accordingly the application is rejected as not pressed.

Order Date :- 5.7.2016

Rahul /-

.

Case :- WRIT - B No. - 56903 of 2014

Petitioner :- Ram Singar

Respondent :- Dy. Director Of Consolidation Azamgarh And 5 Others

Counsel for Petitioner :- K.K. Rajbhar,Lal Chand Yadav

Counsel for Respondent :- C.S.C.,Arvind Upadhyay,S.C.Verma,Satyendra Kumar Singh

Hon'ble Ram Surat Ram (Maurya),J.

As prayed, list in next cause list.

Order Date :- 5.7.2016

Rahul /-

 

 

 
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