Shreepal vs State Of U.P. And 11 Others
2016 Latest Caselaw 3875 ALL

Citation : 2016 Latest Caselaw 3875 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Shreepal vs State Of U.P. And 11 Others on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 48514 of 2014
 

 
Petitioner :- Shreepal
 
Respondent :- State Of U.P. And 11 Others
 
Counsel for Petitioner :- R.R. Kushwaha
 
Counsel for Respondent :- C.S.C.,Anuj Kumar
 

 
Hon'ble Ram Surat Ram (Maurya),J.

In view of office report dated 26.4.2016 service upon respondents - 6 to12 are deemed sufficient.

Respondents have neither put appearance nor filed counter affidavit.

Case is passed over. List in next cause list.

Order Date :- 5.7.2016

Rahul /-

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