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Nisar Husain & Another vs Board Of Revenue U.P. At Allahabad ...
2016 Latest Caselaw 3865 ALL

Citation : 2016 Latest Caselaw 3865 ALL
Judgement Date : 5 July, 2016

Allahabad High Court
Nisar Husain & Another vs Board Of Revenue U.P. At Allahabad ... on 5 July, 2016
Bench: Ram Surat (Maurya)



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 61095 of 2010
 

 
Petitioner :- Nisar Husain & Another
 
Respondent :- Board Of Revenue U.P. At Allahabad & Others
 
Counsel for Petitioner :- B. Malik,D.D. Kushwaha
 
Counsel for Respondent :- C.S.C.,Rishikesh Tripathi,V.K.Gupta
 

 
Hon'ble Ram Surat Ram (Maurya),J.

List on 14th July, 2016 on the request of Srri Rishikesh Tripathi.

Order Date :- 5.7.2016

Rahul /-

 

 

 
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