Prem Chand vs Ziladhikari/ District Dy. ...
2016 Latest Caselaw 3861 ALL

Citation : 2016 Latest Caselaw 3861 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Prem Chand vs Ziladhikari/ District Dy. ... on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 55547 of 2013
 

 
Petitioner :- Prem Chand
 
Respondent :- Ziladhikari/ District Dy. Director Of Consolidation & 3 Ors.
 
Counsel for Petitioner :- S.C. Tripathi
 
Counsel for Respondent :- C.S.C.,Nirvikar Gupta
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Passed over on the request of counsel for the respondents.

List in next cause list.

Interim order shall continue till the next date of listing.

Order Date :- 5.7.2016

Rahul /-

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