Citation : 2016 Latest Caselaw 3848 ALL
Judgement Date : 5 July, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 9145 of 1997 Petitioner :- Tushna Pal Singh Respondent :- Distt. Asstt. Registrar Hon'ble Pradeep Kumar Singh Baghel,J.
List this case again showing the names of Sri Triloki Nath as counsel for the petitioner and Sri K.N. Misra as counsel for the respondents.
Order Date :- 5.7.2016
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