Dr. Raj Kumar Upadhyay vs Jagveer Kishor Jain & 6 Others
2016 Latest Caselaw 3843 ALL

Citation : 2016 Latest Caselaw 3843 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Dr. Raj Kumar Upadhyay vs Jagveer Kishor Jain & 6 Others on 5 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- ELECTION PETITION No. - 5 of 2014
 

 
Petitioner :- Dr. Raj Kumar Upadhyay
 
Respondent :- Jagveer Kishor Jain & 6 Others
 
Counsel for Petitioner :- In Person,N.K.Pandey,Sudha Pandey
 
Counsel for Respondent :- Ravi Kiran Jain,Ankit Kr.Rai,Pankaj Agarwal,Som Veer
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned Senior Advocate, Sri Ravi Kiran Jain, the matter is adjourned for the day.

List this case in the next cause list among top ten cases.

Order Date :- 5.7.2016

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