Smt. Sharda Devi vs Board Of Revenue And Others
2016 Latest Caselaw 3838 ALL

Citation : 2016 Latest Caselaw 3838 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Smt. Sharda Devi vs Board Of Revenue And Others on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 258 of 2013
 

 
Petitioner :- Smt. Sharda Devi
 
Respondent :- Board Of Revenue And Others
 
Counsel for Petitioner :- R.C. Singh,Anup Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,N.N. Mishra,S.S. Tripathi
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Civil Misc. Application No. 174266 of 2016

Sri Rakesh Kumar, holding brief of Sri R.C. Singh, counsel for the petitioner states that the withdrawal application be dismissed as not pressed.

Accordingly, the application is dismissed as not pressed.

Order Date :- 5.7.2016

Rahul /-

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