Kumar Prasad And 3 Ors vs Deuty Director Of Consolidation, ...
2016 Latest Caselaw 3833 ALL

Citation : 2016 Latest Caselaw 3833 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Kumar Prasad And 3 Ors vs Deuty Director Of Consolidation, ... on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 12526 of 2015
 

 
Petitioner :- Kumar Prasad And 3 Ors
 
Respondent :- Deuty Director Of Consolidation, Sonbhadra And 7 Ors
 
Counsel for Petitioner :- Sudeep Dwivedi
 
Counsel for Respondent :- C.S.C.,M.K. Dubey,R.B. Yadav
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 5.7.2016

Rahul /-

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