Dinesh vs Deputy Director Of ...
2016 Latest Caselaw 3832 ALL

Citation : 2016 Latest Caselaw 3832 ALL
Judgement Date : 5 July, 2016

Allahabad High Court

Dinesh vs Deputy Director Of ... on 5 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 27931 of 2016
 

 
Petitioner :- Dinesh
 
Respondent :- Deputy Director Of Consolidation, Sonbhadra And 4 Others
 
Counsel for Petitioner :- Sudeep Dwivedi
 
Counsel for Respondent :- C.S.C.,Krishna Kumar Chaurasia
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, put up as fresh on 11th July, 2016.

Order Date :- 5.7.2016

Rahul /-

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