Prem Raj Bhatnagar vs State Of U.P.
2016 Latest Caselaw 3802 ALL

Citation : 2016 Latest Caselaw 3802 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Prem Raj Bhatnagar vs State Of U.P. on 4 July, 2016

Bench: Pratyush Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- CRIMINAL APPEAL No. - 2129 of 2012
 

 
Appellant :- Prem Raj Bhatnagar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- U.K. Pandey
 
Counsel for Respondent :- Govt. Advocate,Anurag Khanna
 

 
Hon'ble Pratyush Kumar,J.

List on 14.7.2016, showing the name of Sri Amit Mishra as counsel for C.B.I.

Order Date :- 4.7.2016

G.S

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