Natthuwa vs Dy. Director Of ...
2016 Latest Caselaw 3775 ALL

Citation : 2016 Latest Caselaw 3775 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Natthuwa vs Dy. Director Of ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 2187 of 2015
 

 
Petitioner :- Natthuwa
 
Respondent :- Dy. Director Of Consolidation/Adm F/R And 8 Others
 
Counsel for Petitioner :- Brajesh Shukla
 
Counsel for Respondent :- C.S.C.,S.P.Mishra
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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