Akhilesh Kumar vs Regional Selection Committee And ...
2016 Latest Caselaw 3773 ALL

Citation : 2016 Latest Caselaw 3773 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Akhilesh Kumar vs Regional Selection Committee And ... on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18892 of 2016
 

 
Petitioner :- Akhilesh Kumar
 
Respondent :- Regional Selection Committee And 4 Others
 
Counsel for Petitioner :- Indra Raj Singh,A.Singh
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List after two weeks.

Interim order, if any, shall be extended till the next date of listing.

Order Date :- 4.7.2016

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