Mohd. Fazil Zafri vs State Of U.P. And 3 Others
2016 Latest Caselaw 3765 ALL

Citation : 2016 Latest Caselaw 3765 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Mohd. Fazil Zafri vs State Of U.P. And 3 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26970 of 2016
 

 
Petitioner :- Mohd. Fazil Zafri
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Shantanu Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,Niyaz Ahmad Khan
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Put up this case day after tomorrow before appropriate bench as supplementary fresh.

Order Date :- 4.7.2016

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