Arvind Kumar vs State Of U.P.
2016 Latest Caselaw 3758 ALL

Citation : 2016 Latest Caselaw 3758 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Arvind Kumar vs State Of U.P. on 4 July, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 19442 of 1993
 

 
Applicant :- Arvind Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- R.C. Shukla,N.L. Pandey,Shekher Srivastava
 
Counsel for Opposite Party :- Shivaji Mishra,AGA,Asgi
 

 
Hon'ble Naheed Ara Moonis,J.

The case is passed over on account of illness slip of Shri N.L. Pandey, learned counsel for the applicant.

Let the case be listed in the next cause list peremptorily.

Order Date :- 4.7.2016

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