Smt. Neksi And Another vs Deputy Director Of Consolidation ...
2016 Latest Caselaw 3748 ALL

Citation : 2016 Latest Caselaw 3748 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Smt. Neksi And Another vs Deputy Director Of Consolidation ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 48271 of 2015
 

 
Petitioner :- Smt. Neksi And Another
 
Respondent :- Deputy Director Of Consolidation Amroha And 8 Others
 
Counsel for Petitioner :- Ramesh Chandra Tiwari
 
Counsel for Respondent :- C.S.C.,Vinod Kumar Tripathi
 

 
Hon'ble Ram Surat Ram (Maurya),J.

As prayed, two weeks' time is allowed for filing counter affidavit.

List in 1st week of August, 2016.

Interim order shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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