Sant Bahadur Singh vs Board Of Revenue Uttar Pradesh ...
2016 Latest Caselaw 3745 ALL

Citation : 2016 Latest Caselaw 3745 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Sant Bahadur Singh vs Board Of Revenue Uttar Pradesh ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 35769 of 2015
 

 
Petitioner :- Sant Bahadur Singh
 
Respondent :- Board Of Revenue Uttar Pradesh Lucknow & 7 Others
 
Counsel for Petitioner :- Jeevan Prakash Sharma,M.K. Singh Baghel
 
Counsel for Respondent :- C.S.C.,Anil Sharma,R.C. Maurya
 

 
Hon'ble Ram Surat Ram (Maurya),J.

Sri S. S. Singh and Sri R. D. Yadav have filed vakalatnama on behalf of respondents- 5 and 6 respectively. Their names be also shown as counsel for the respondents.

As prayed, three weeks time is allowed for filing counter affidavit.

List in week commencing 25th July, 2016.

Interim order shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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