Smt. Shiksha Devi vs Dy. Director Of Consolidation, ...
2016 Latest Caselaw 3743 ALL

Citation : 2016 Latest Caselaw 3743 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Smt. Shiksha Devi vs Dy. Director Of Consolidation, ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 32496 of 2015
 

 
Petitioner :- Smt. Shiksha Devi
 
Respondent :- Dy. Director Of Consolidation, Ghaziabad And 11 Ors.
 
Counsel for Petitioner :- M.A. Khan
 
Counsel for Respondent :- C.S.C.,Rajeev Kr. Rai,Rajesh Kumar Rai
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

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