Mushtaq Ali Khan vs Dy. Director Of Consolidation ...
2016 Latest Caselaw 3741 ALL

Citation : 2016 Latest Caselaw 3741 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Mushtaq Ali Khan vs Dy. Director Of Consolidation ... on 4 July, 2016

Bench: Ram Surat (Maurya)




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 6
 

 
Case :- WRIT - B No. - 7520 of 2015
 

 
Petitioner :- Mushtaq Ali Khan
 
Respondent :- Dy. Director Of Consolidation Shahjahanpur And 6 Others
 
Counsel for Petitioner :- R.K. Pandey
 
Counsel for Respondent :- C.S.C.,A.A.Siddiqui,Amresh Singh,Anil Sharma,Mohd. Shahid
 

 
Hon'ble Ram Surat Ram (Maurya),J.

No time left.

List after three weeks.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 4.7.2016

Rahul /-

Download the LatestLaws.com Mobile App