Ran Bahadur vs State Of U.P. And 2 Others
2016 Latest Caselaw 3737 ALL

Citation : 2016 Latest Caselaw 3737 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Ran Bahadur vs State Of U.P. And 2 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 29739 of 2016
 

 
Petitioner :- Ran Bahadur
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Brij Raj
 
Counsel for Respondent :- C.S.C.,Shivam Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel appears for respondent no.1 while Sri Shivam Yadav appears for respondent nos. 2 and 3.

As prayed by them, three weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case after expiry of the aforesaid period.

Order Date :- 4.7.2016

Download the LatestLaws.com Mobile App