Abhay Raj Singh vs State Of U.P. And 2 Others
2016 Latest Caselaw 3729 ALL

Citation : 2016 Latest Caselaw 3729 ALL
Judgement Date : 4 July, 2016

Allahabad High Court

Abhay Raj Singh vs State Of U.P. And 2 Others on 4 July, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26994 of 2016
 

 
Petitioner :- Abhay Raj Singh
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Anoop Trivedi,Vibhu Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

On the request of the learned counsel for the respondent, put up this case day after tomorrow as supplementary fresh before appropriate bench showing the name of Sri Ashok Kumar as counsel for the respondent.

Order Date :- 4.7.2016

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